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Punjab and Haryana High Court Dismisses Resident’s Plea Regarding Mission Smart City - (12 Aug 2015)

Punjab and Haryana High Court has dismissed petition filed by R P Malhotra, President of Residents’ Welfare Association,Sector 8,seeking directions from court for quashing proceedings of meetings held to scrutinise list for smart cities in Haryana for being illegal,arbitrary and unconstitutional.

Tags : PUNJAB AND HARYANA HIGH COURT  SMART CITY  R P MALHOTRA  

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