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Rajasthan Police to Reopen Case Against Lynching Victim Pehlu Khan's Sons After Court Nod - (12 Jul 2019)

Rajasthan faced criticism recently after a charge sheet was filed against Pehlu Khan's sons. CM Ashok Gehlot had said the police could reinvestigate aspects of the cow smuggling case, registered under the BJP government.

Tags : COURT  

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