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Rahul Gandhi, Surjewala to Appear Before Ahmedabad Court in Defamation Case for Accusing Bank of Scam - (12 Jul 2019)

The defamation suit was filed last year after Gandhi and Surjewala claimed that the Ahmedabad District Cooperative Bank was involved in a "scam" to swap Rs 745.59 crore in swapped notes with valid currency within five days of demonetisation announcement on November 8, 2016.

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