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'Have You Acted Against Lawyers for Indiscipline, Strikes': SC Seeks Report from Bar Council of India - (11 Jul 2019)

The court was hearing a contempt petition, argued by advocate Prashant Bhushan, who contended that BCI has failed miserably in performing its duty as the regulatory body to upkeep the sanctity of the profession and of the professionals.

Tags : COURT   SC  

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