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National Green Tribunal Directs CPCB to Finalise Norms for Checking Pollution by Dairies - (11 Jul 2019)

ENVIRONMENT

NGT has directed the Central Pollution Control Board (CPCB) to conduct a study and finalise guidelines for checking pollution caused by dairies throughout the country. The Tribunal noted that livestock is a major source of methane emissions and the problem in India is severe.

Tags : NATIONAL GREEN TRIBUNAL   DAIRIES  

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