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Cable TV Services in Urban Areas to be digital from New Year- (Telecom Regulatory Authority of India) (08 Dec 2015)

MANU/TRAI/0087/2015

Media and Communication

The Telecom and Regulatory Authority of India has reiterated impending Phase III of its four Phase program to digitize television broadcasts in India. 31st December, 2015 marks the last day on which analog cable TV can be transmitted in all urban areas that were not covered under Phases I and II. Digitized services require a consumer to install a set top box in order to receive television signals. The fourth and final stage, covering the rest of India, is set for 31st December, 2016.

Tags : DIGITAL   TELEVISION BROADCAST   DECEMBER 2015  

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