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Indiscipline by Lawyers: Supreme Court Seeks Report from BCI - (11 Jul 2019)

CIVIL

Supreme Court has called upon the Bar Council of India (BCI) to submit a list of lawyers who have been acted against throughout the country for unruly behaviour and for striking work in courts. The Court directed the BCI to collate data from all State Bar Councils and inform how many cases of disciplinary actions are pending against the lawyers across the country and for how long.

Tags : SUPREME COURT   INDISCIPLINE BY LAWYERS  

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