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Lok Sabha Passes New Delhi International Arbitration Centre Bill, 2019 - (11 Jul 2019)

ARBITRATION

Lok Sabha has passed the New Delhi International Arbitration Centre Bill, 2019. The Bill, which replaces an Ordinance promulgated in March this year, provides for the incorporation of the New Delhi International Arbitration Centre for creating an autonomous regime for institutionalised arbitration.

Tags : LOK SABHA   NEW DELHI INTERNATIONAL ARBITRATION CENTRE BILL   2019  

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