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NCLAT Requests Details of Settlement With McDonald's from Vikram Bakshi - (11 Jul 2019)

INSOLVENCY

National Company Law Appellate Tribunal (NCLAT) has sought details of Vikram Bakshi and his wife Madhurima Bakshi to file on an affidavit detailing the proceeds obtained by them from the sale of their stake in Connaught Plaza Restaurants Limited to McDonalds India Private Limited.

Tags : NCLAT   MCDONALDS  

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