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Delhi High Court Declines to Interfere on Condom Ads Before 10 pm - (10 Jul 2019)

MEDIA AND COMMUNICATION

Delhi High Court has rejected a plea seeking lifting of a blanket ban on condom advertisements between 6 a.m. and 10 p.m. The Court disposed off the petition holding that it cannot intervene into the same as it is a policy decision of the Government.

Tags : DELHI HIGH COURT   CONDOM ADS  

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