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Delhi High Court Restrains E-Commerce Firms from Selling Direct Sellers' Products Without Consent - (10 Jul 2019)

COMMERCIAL

Delhi High Court has restrained e-commerce firms like Amazon, Flipkart and Snapdeal from selling health and beauty products of direct sellers - Amway, Modicare and Oriflame, without their consent. The interim direction came on the pleas of the three direct sellers alleging that products under their brands were being sold on the e-commerce platforms at cheaper rates resulting in financial losses to them.

Tags : DELHI HIGH COURT   E-COMMERCE  

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