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NGT to State Govts: File Progress Report on Crop Burning Issue - (10 Jul 2019)

ENVIRONMENT

National Green Tribunal(NGT) has asked Punjab, Haryana and Uttar Pradesh how they intend to tackle the problem of crop burning, a major contributor to air pollution in Delhi, this year. The Tribunal asked the three States to file progress reports indicating the “strategies and proposed action plan” to tackle the problem.

Tags : NGT   CROP BURNING  

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