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Jaypee Homebuyers Case: Supreme Court Directs Centre to Come Out With Uniform Proposal - (10 Jul 2019)

PROPERTY

Supreme Court has directed the Centre to come out with a "uniform" proposal for all cases to resolve the difficulties being faced by lakhs of homebuyers who have not yet got possession of flats despite paying huge amounts of money to real estate builders.

Tags : JAYPEE HOMEBUYERS CASE   SUPREME COURT  

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