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Supreme Court Declines to Give Saravana Bhavan Owner More Time to Surrender - (09 Jul 2019)

CRIMINAL

Supreme Court has declines to grant any relief to Saravana Bhavan restaurant chain owner P. Rajagopal, who sought extension of time to surrender citing medical grounds in a murder case. The top court queried Rajagopal's counsel that if he was so ill, then why did he not mention his illness during the hearings.

Tags : SUPREME COURT   SARAVANA BHAVAN  

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