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Delhi High Court Rejects Themis Petition Against Ban of Diclofenac Injection - (09 Jul 2019)

LAW OF MEDICINE

Delhi High Court has rejected a petition filed by Themis Medicare challenging the ban imposed by the Drug Controller General of India on Diclofenac injection 75 mg/1ml marketed by its partner Novartis under Voveran 1ml brand.

Tags : DELHI HIGH COURT   DICLOFENAC  

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