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Jharkhand High Court Directs State Govt to Submit Report on Tabrez Ansari Lynching Case - (09 Jul 2019)

CRIMINAL

Jharkhand High Court has directed the State Government to submit a report on the lynching of Tabrez Ansari by a mob in Seraikela-Kharswan district. The Court asked the State Government to submit an action-taken report on July 17, the next date of hearing of the case.

Tags : JHARKHAND HIGH COURT   TABREZ ANSARI  

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