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Delhi High Court Refuses to Entertain Plea for Recognising LGBTQ Relationships - (09 Jul 2019)

CIVIL

Delhi High Court has refused to entertain a plea seeking to recognise the relationship of members of LGBT community by making law and regulations relating to marriage, adoption and divorce. The Court observed drafting of a law is an exclusive power of the legislature and not the judiciary.

Tags : DELHI HIGH COURT   LGBTQ  

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