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Telangana High Court to State Govt: Do Not Demolish Secretariat & Errum Manzil Till Further Orders - (09 Jul 2019)

CIVIL

Telangana High Court has directed the State Government not to demolish the existing Secretariat buildings and the Errum Manzil in order to construct a new Secretariat and Assembly till further orders. The Court asked the Government not to take any further action till further orders.

Tags : TELANGANA HIGH COURT   ERRUM MAZIL  

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