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NCLT Directs Liquidation of Adhunik Metaliks, Zion Steel - (09 Jul 2019)

INSOLVENCY

National Company Law Tribunal (NCLT) Cuttack Bench has ordered Kolkata-based Adhunik Metaliks and Zion Steel to be liquidated after Liberty House failed to implement its resolution plan. This has happened close to two years after getting admitted for insolvency.

Tags : NCLT   ADHUNIK METALIKS  

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