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Parliament Passes Aadhaar and Other Laws (Amendment) Bill, 2019 - (09 Jul 2019)

CONSTITUTION

Parliament has passed Aadhaar and Other Laws (Amendment) Bill, 2019 which allows voluntary use of Aadhaar as proof of identity for users to open bank accounts and get mobile phone connection. The Bill provides for a stiff Rs 1 crore penalty and a jail term for private entities violating provisions on Aadhaar data.

Tags : PARLIAMENT   AADHAAR AND OTHER LAWS (AMENDMENT) BILL   2019  

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