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Jharkhand High Court Asks State Govt to Submit Report on Tabrez Ansari Lynching Case - (09 Jul 2019)

Hearing a PIL filed by Pankaj Yadav demanding a high- level inquiry into the incident, the division bench of justices H C Mishra and Deepak Roshan asked the state government to submit an action-taken report on July 17.

Tags : COURT   HIGH COURT  

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