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Supreme Court Rejects PIL to Allow Muslim Women Into Mosques, Ban Purdah System - (08 Jul 2019)

CIVIL

Supreme Court has rejected a public interest litigation petition (PIL) filed by the President of the Kerala unit of the Akhil Bharath Hindu Mahasabha praying that Muslim women be allowed entry into mosques.

Tags : SUPREME COURT   PURDAH SYSTEM  

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