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Supreme Court Issues Notice to Aditya Talwar on ED Request - (08 Jul 2019)

CRIMINAL

Supreme Court has issued notice to Aditya Talwar on a plea filed by the Enforcement Directorate (ED) challenging a Delhi High Court order which allowed Antigua-based Aditya Talwar, an accused in a money laundering case, to appear through his lawyer in a lower court here.

Tags : SUPREME COURT   ADITYA TALWAR  

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