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Supreme Court Seeks Reply of Delhi Govt, Police on Plea of Convicts in Anti-Sikh Riots Case - (08 Jul 2019)

CRIMINAL

Supreme Court has sought the reply of the Delhi Government and police by July 23 on appeals of 33 people challenging the Delhi High Court order convicting and awarding them a five-year jail term in a 1984 anti-Sikh riots case.

Tags : SUPREME COURT   ANTI-SIKH  

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