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Bombay High Court Raps MHADA Over Mumbai's Esplanade Mansion - (08 Jul 2019)

CIVIL

Bombay High Court has asked that Does human life mean nothing after it was informed that the Maharashtra Housing Area Development Authority (MHADA) was yet to entirely secure the 150-year-old dilapidated Esplanade Mansion in South Mumbai.

Tags : BOMBAY HIGH COURT   ESPLANADE MANSION  

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