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More Bills to add to Parliament's backlog - (05 Dec 2015)

MANU/PIBU/1748/2015

The government introduced an additional 11 Bills to Parliament: four in the Lok Sabha and seven bound for the Rajya Sabha. The Bills are in addition to the five Bills already present in both Houses. In addition to its legislative duties, the Lok Sabha is expected to take up issues on the drought faced by the country, price rise and diplomatic relations. Both Houses of Parliament have shown consensus limited, so far in this Winter Session, to affirming their commitment to the ideals and values of the Constitution.

Tags : PARLIAMENT   BACKLOG   INTRODUCTION   BILLS  

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