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Delhi High Court Directs St Stephen's College to Reply on "Discrepancies" in Cut-Offs - (08 Jul 2019)

EDUCATION

Delhi High Court has asked St Stephen's College to file its reply on a professor's request alleging large scale discrepancies in the cut-off marks notified for Christian students, of reserved categories, who applied for various undergraduate courses.

Tags : DELHI HIGH COURT   ST STEPHEN'S COLLEGE  

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