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Delhi High Court Seeks Reply of BJP MP Ramesh Bidhuri on Plea Challenging his LS Election - (08 Jul 2019)

ELECTION

Delhi High Court has sought response from BJP MP Ramesh Bidhuri and his party on a plea by rival AAP leader Raghav Chadha challenging his election to Lok Sabha from South Delhi parliamentary constituency.

Tags : DELHI HIGH COURT   RAMESH BIDHURI  

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