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DRT Directs Nirav, Aides to Pay More Than Rs 7,200 Cr to PNB and Others - (08 Jul 2019)

BANKING

Debt Recovery Tribunal (DRT) Pune has directed the fugitive diamond merchant and his aides to pay over Rs 7,200 crore with interest to the Punjab National Bank (PNB) and others in a fresh trouble for Nirav Modi, who is currently lodged in a London prison.

Tags : DRT   NIRAV  

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