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Ex-BJP MP Dinu Solanki and 6 Others Guilty of Killing RTI Activist - (07 Jul 2019)

Special CBI judge K M Dave will pronounce the quantum of sentence on July 11 in the case, where the probe was handed over to the central agency by the Gujarat High Court after the Detection of Crime Branch had given a clean chit to Solanki.

Tags : COURT   HIGH COURT  

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