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Union Budget, 2019: Cos Having Turnover of Less Than Rs 5 Cr Will Have to File GST Quarterly Returns - (05 Jul 2019)

GOODS AND SERVICES TAX

Union Finance Minister Nirmala Sitharaman has informed that companies having turnover of less than Rs 5 crores will have to file GST Quarterly Returns.

Tags : UNION BUDGET 2019   GST  

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