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Union Budget, 2019 – Income Tax Rate Increases - (05 Jul 2019)

DIRECT TAXATION

Union Finance Minister Nirmala Sitharaman has increased the income tax rate to 3 % for those earning Rs 2 to 5 crore and to 7 % for those above Rs 5 crore.

Tags : UNION BUDGET 2019   INCOME TAX RATE  

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