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Telangana High Court Asks State Government to Explain Steps tTaken to Retain Sports Quota - (05 Jul 2019)

CIVIL

Telangana High Court has asked an explanation from the State Government for not issuing orders and the steps taken by it to retain the sports quota as per its directions issued on August 24, 2018.

Tags : TELANGANA HIGH COURT   SPORTS QUOTA  

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