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NGT Raps AAP Govt Over Inaction on Unauthorised Constructions in South Delhi's Forest Areas - (05 Jul 2019)

ENVIRONMENT

National Green Tribunal (NGT) has rapped the AAP Government over inaction on unauthorised constructions being carried out in South Delhi's Jaunapur and Dera Mandi forest areas. It noted that despite orders being passed on December 11, 2015, for removal of illegal constructions and filing of fresh execution plea, the matter has been pending.

Tags : NGT   SOUTH DELHI  

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