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Delhi High Court Directs AIIMS to Examine Woman's Plea for Abortion of 'Abnormal' Foetus - (05 Jul 2019)

LAW OF MEDICINE

Delhi High Court has directed the All India Institute of Medical Sciences (AIIMS) to constitute a medical board to examine the feasibility of terminating pregnancy of a woman who is 25 weeks pregnant and wants an abortion as the foetus suffers from enlarged kidneys and may not survive.

Tags : DELHI HIGH COURT   AIIMS  

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