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Pansare-Dabholkar Murder Case: Bombay High Court Raps CBI For Not Taking Investigation Ahead - (05 Jul 2019)

CRIMINAL

Bombay High Court has slammed investigating agencies for giving excuses and not taking the probe in the murder of activist Govind Pansare and rationalist Narendra Dabholkar forward. The High Court has now directed the State to extend help to the agencies to facilitate the investigation.

Tags : PANSARE-DABHOLKAR MURDER CASE   BOMBAY HIGH COURT  

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