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NGT Directs Delhi Chief Secretary to Furnish Report on Enhancement of Forest Department Staff - (05 Jul 2019)

ENVIRONMENT

National Green Tribunal (NGT) has directed the Delhi chief secretary to furnish a status report about compliance of its order to enhance the Forest Department's staff strength and providing proper infrastructure and equipment to its officials. NGT passed the order after noting that no such report has been submitted despite March 25 order of the Tribunal.

Tags : NGT   FOREST DEPARTMENT STAFF  

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