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Supreme Court Seeks Former Tata Trusts head Venkataramanan's Response on Shapoorji Pallonji's plea - (05 Jul 2019)

CIVIL

Supreme Court has sought reply from R Venkataramanan, a former managing trustee of Tata Trusts, on an appeal of Shapoorji Pallonji Group challenging the quashing of its defamation case against him.

Tags : SUPREME COURT   TATA TRUSTS  

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