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CCI Seeks Public Comment over 500cr PVR-DT Cinemas Deal - (14 Dec 2015)

Competition Commission of India (CCI) has sought comments from public over PVR’s proposed Rs 500-crore worth acquisition of DT Cinemas, after finding that prima-facie the deal was likely to adversely impact competition.

Tags : COMPETITION COMMISSION OF INDIA   PVR  

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