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AAR Kerala:Labour Services Availed by Forest Department for Environment Protection Exempted from GST - (04 Jul 2019)

GOODS AND SERVICES TAX

Authority of Advance Ruling, Kerala has held that supply of providing labour services for setting up fire lines in forests, Labour services for plantation of trees in forests, labour services for RIL / river maintenance, labour services of clearing truck paths in forests are exempted from GST.

Tags : AAR KERALA   LABOUR SERVICES  

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