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Delhi High Court Rejects DDCA Appeal - (04 Jul 2019)

CIVIL

Delhi High Court has rejected the appeal by the Delhi and District Cricket Association (DDCA), upholding the order of the Additional District Judge for an injunction on the suspension of DDCA secretary Vinod Tihara. The High Court has noted that the DDCA Apex Council is not the competent authority to suspend the secretary, who has been appointed (elected) by the General Body of the Association.

Tags : DELHI HIGH COURT   DDCA  

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