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Parliament Passes Central Educational Institutions (Reservation in Teachers’ Cadre) Bill, 2019 - (04 Jul 2019)

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Parliament has passed Central Educational Institutions (Reservation in Teachers’ Cadre) Bill 2019. The Bill enables Universities or colleges to be considered as an unit instead of department while providing reservation for filling vacancies of teachers in central education institutes.

Tags : PARLIAMENT   CENTRAL EDUCATIONAL INSTITUTIONS (RESERVATION IN TEACHERS’ CADRE) BILL   2019  

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