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Lok Sabha Passes Dentist (Amendment) Bill, 2019 - (04 Jul 2019)

EDUCATION

Lok Sabha has passed the Dentist (Amendment) Bill, 2019. The Bill will do away with mandatory representation for practising dentists without proper qualification in the Dentist Councils at different levels.

Tags : LOK SABHA   DENTIST (AMENDMENT) BILL   2019  

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