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NCLT Approves Transfer of Airtel's Optical Fibre Cable Business to Telesonic Networks - (04 Jul 2019)

COMPANY

National Company Law Tribunal has approved a scheme of arrangement involving transfer of optical fibre cable business undertaking of Bharti Airtel to wholly-owned subsidiary Telesonic Networks, according to a regulatory filing.

Tags : NCLT   AIRTEL   TELESONIC NETWORKS  

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