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Delhi High Court Rejects SDMC Plea to Modify Its Order on Catching Monkeys - (04 Jul 2019)

CIVIL

Delhi High Court has rejected the plea of South Delhi Municipal Corporation (SDMC) seeking modification of a 2007 direction to it to catch monkeys from the city and release them into the Ridge area. The Court said once the issue was finally decided by the court and disposed of in 2007, anyone aggrieved with the order should file an appeal or review and not an application seeking modification of the decision.

Tags : DELHI HIGH COURT   SDMC  

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