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Supreme Court Will Not Interfere With HC Order Involving Trinamool Leader's Wife - (04 Jul 2019)

CIVIL

Supreme Court has declined to interfere with the Calcutta High Court order which put in abeyance the summons issued by the Customs Department against Trinamool Congress lawmaker Abhishek Banerjee's wife Rujira Naroola.

Tags : SUPREME COURT   TRINAMOOL  

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