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Supreme Court Rejects Contempt Plea Against Hasmukh Adhia, Ajay Bhushan Pandey - (04 Jul 2019)

CONTEMPT OF COURT

Supreme Court has rejected the contempt petitions filed against former and current revenue secretaries Hasmukh Adhia and Ajay Bhushan Pandey after the Supreme Court observed that no contempt has been made out.

Tags : SUPREME COURT   HASMUKH ADHIA  

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