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Paralysed Assam Man Declared Foreigner as He Fails to Appear Before Tribunal, SC Seeks Reply from Assam Govt, Centre - (03 Jul 2019)

Azizul Hoque, who is lodged in a detention centre since March 24, 2017, was declared a foreigner by a tribunal in Assam in an ex-parte proceedings as he failed to appear due to lower-limb paralysis.

Tags : SC  

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