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Supreme Court Fixes Plea Challenging Maharashtra CM’s Election for Final Disposal on July 23 - (03 Jul 2019)

ELECTION

Supreme Court has fixed for final disposal a plea challenging the election of Maharashtra Chief Minister Devendra Fadnavis to the assembly for alleged non-disclosure of pending criminal cases against him in the nomination papers. The Court noted that it will list the plea for final disposal on July 23.

Tags : SUPREME COURT   MAHARASHTRA CM  

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