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NGT Orders 'Auto Census' in National Capital Region (NCR) - (14 Dec 2015)

National Green Tribunal (NGT) has called for an 'auto census', to take stock of number of vehicles on streets of Delhi. NGT has asked all areas falling under the NCR to submit details on number of vehicles registered in their jurisdictions till December 11.

Tags : NATIONAL GREEN TRIBUNAL   AUTO CENSUS  

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